Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Assam - Subsection Section 82(b) in The Assam Police Act, 2007 (b)initiate departmental action based on such findings duly forwarding the evidence collected by it to the Police such directions of the Commission shall be binding:
