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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Sikkim - Subsection

Section 44(3) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(3)A copy of the annual report duly approved by the Board of Governors shall be sent to Visitor and the State Government on or before December 31 following close of the financial year in March 31 each year.