Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(i) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957 (i)"road" includes any street square, court, alley or passage, whether a thoroughfare or not, over which the public have a right of way.
