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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(3) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015

(3)Attendance of Standing Committees, Sub-Committees, Select Committees, Special Committees, etc., of the several bodies will be treated as meeting of the bodies themselves for the purpose of these rules.