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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(d) in The Orissa Apartment Ownership Rules, 1992

(d)"Instrument" means the instrument as referred to in Sub-clause (ii) of Clause (b) of Sub-section (3) of Section 5 of the Act.