Section 2(b) in Tamil Nadu Legislator's Pension Rules, 1977
(b)"Assembly" means the Tamil Nadu Legislative Assembly;(bb)"Authorised Officer" means an Officer authorised by the Secretary to claim pension;(bbb)[ "Bank" means a Nationalised Bank. [Vide G.O. Ms. No. 1900, Public (Establishment-I), dated the 18th August 1980.]
