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State of Jammu-Kashmir - Section

Section 33H in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

33H. Fuel Cost.

- Refuse Derived Fuel price during FY 2015-16 shall be Rs 1,800 per MT. For each subsequent year of the Tariff Period, the normative escalation factor of 5% per annum shall be applicable at the option of the Refuse Derived Fuel project developer.No fuel cost shall be considered for determination of tariff for the power projects using Municipal Solid Waste.