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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(a) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

(a)the price of tendu leaves, if any, fixed under this Act during the preceding three years in respect of the unit;