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Union of India - Section

Section 60 in Pharmacy Council of India Regulations, 1952

60.

The Bankers of the Council shall be the Imperial Bank of India. All funds of the Council shall be paid into the Council's account with the Imperial Bank of India, New Delhi and shall be withdrawn by means of cheques signed by the Treasurer. The cheques shall also be countersigned by the President of the Council or any other officer authorised by him in this behalf [* * *] [Omitted by S.R.O. 1773, dated 15.10.1952]. The cheque books shall remain in the personal custody of the Treasurer.