Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 236 in The Railway Protection Force Rules, 1987

236. Monetary rewards offered by the General Manager..

- Superior officer of the Force may permit an enrolled member of the Force toaccept monetary reward offered by the General Manager or by any other authorityin case he is of the opinion that it falls within the purview of rule 234.