Supreme Court - Daily Orders
Jet Lite (India) Ltd. vs Commissioner Of Income Tax, Central -I ... on 13 April, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.22 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7689/2016
(Arising out of impugned final judgment and order dated 04/11/2015
in ITA No. 86/2011 passed by the High Court Of Delhi At New Delhi)
JET LITE (INDIA) LTD Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX, CENTRAL -I NEW DELHI Respondent(s)
(with appln. (s) for permission to place addl. documents on record)
Date : 13/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. H.N. Salve, Sr.Adv.
Mr. S.Ganesh, Sr.Adv.
Mr. U.A. Rana, Adv.
Mrs. Mrinal Elkar Mazumdar,Adv.
for M/s Gagrat & Co.,Advs.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petition, as also on the prayer for interim relief.
(SHEETAL DHINGRA) (RENU DIWAN)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2016.04.19
17:26:55 IST
Reason: