Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] State of West Bengal - Section Section 11 in Calcutta Thika Tenancy Act 1949 11. Devolution or transfer of holding of a thika tenant. -[ xxx ] [Section 11 omitted by West Bengal Act VI if 1953.]
