Chattisgarh High Court
M/S Bharat Aluminium Company Ltd vs State Of Chhattisgarh 21 Wpt/10/2018 ... on 29 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPT No. 105 of 2016 M/s Bharat Aluminium Company Ltd. Versus State Of Chhattisgarh WPT/10/2018,WPT/11/2018,WPT/12/2018,WPT/103/2018,WPT/161/2018, 29/10/2018 Shri Raja Sharma, counsel for the petitioner.
Shri YS Thakur, Additional AG for the State. As prayed, post the matter on 4 th December 2018.
Sd/-
Judge (Prashant Kumar Mishra) Barve