Bombay High Court
Sau. Dwarka Bhagwan Mahale vs Additional Commissioner, Amravati ... on 7 March, 2019
Author: Z.A.Haq
Bench: Z.A. Haq
1 wp3977.17
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 3977/2017
Sau. Dwarka Bhagwan Mahale
..VS..
Additional Commissioner, Amravati & anr.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri S.A. Ashirgade, Addl. GP for the respondents
CORAM : Z.A.HAQ, J.
DATED : 07/03/2019 None appears for the petitioner.
Interim order is operating since 28/06/2017.
The writ petition is dismissed in default.
JUDGE Ansari ::: Uploaded on - 08/03/2019 ::: Downloaded on - 14/03/2019 08:44:52 :::