Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Karnataka - Subsection

Section 56(v) in Karnataka Agricultural Produce Marketing Act 1966

(v)produce before the committee such documents books registers and the like as may be necessary for the transaction of the business of the committee or the sub-committees and also whenever called upon by the market committee to do so;