Section 36A(3) in Rajasthan Panchayati Raj (Election) Rules, 1994
(3)The voter shall thereafter forthwith. (a)proceed to one of the voting compartments;(b)[ record his vote by pressing the button on the balloting unit against the name and symbol of the candidate for whom he intends to vote or NOTA (none of the above) in case he wishes to exercise the option of not Voting for any of the candidate in the fray.] [Substituted by Notification No. F. 4(25) Am/Rule/Ele/Legal/PR/2014-Rajasthan Gazette Extra Ordinary Pt. VI(C), dated 12.11.214, pp.(14) to 19(25).](c)come out of the voting compartment and quit the polling station.