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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(iii) in The Merchant Shipping (Amendment) Act, 2003

(iii)in clause (d), for the words" oil monitoring system, oily water separator, oil content metre, crude oil washing system, inert gas system or other equipments or contrivances carried out on board for preventing pollution of sea by oil", the words" various equipments required under the Convention" shall be substituted;