Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Assam - Subsection Section 49(8) in Assam Panchayat Act, 1994 (8)Khadi, Village and Cottage Industries. - (a) promotion of Rural and Cottage Industries;(b)organization of conference, seminars and training programmes, agricultural and industrial exhibitions;
