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[Cites 0, Cited by 0] [Section 10D(1)] [Section 10D] [Entire Act]

State of Karnataka - Subsection

Section 10D(1)(a) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(a)[ cost of petrol required for their respective motor car in excess of the cost of [[seven hundred and fifty litres] [Substituted by Act 5 of 1991 w.e.f. 1.11.1990]] of petrol paid by the Government; and]