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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Tripura - Subsection

Section 34(1)(c) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(c)taking the representation if any, submitted by the employee under Clause (a) and record of inquiry, if any held under Clause (b) into consideration ;