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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Daman and Diu - Subsection

Section 32(2) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(2)The working days and office hours of the Appellate Tribunal shall be the same as that of the normal working days and office hours of the other offices of the appropriate Government.