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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Tripura - Subsection

Section 90(1)(a) in Tripura Police Act, 2007

(a)allowing any cattle to stray, or keeping any cattle or conveyance of any kind standing longer than is required for loading or unloading or for taking up or setting down passengers, or leaving any conveyance in such a manner as to cause inconvenience or danger to the public ;