Madhya Pradesh High Court
Vishnu Chandra @ Babbu vs The State Of Madhya Pradesh on 6 August, 2018
1 MCRC-28853-2018 The High Court Of Madhya Pradesh MCRC-28853-2018 (VISHNU CHANDRA @ BABBU Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 06-08-2018 Parties through their counsel. As prayed, list the matter in next week.
(J. P. GUPTA) JUDGE VKV/-
Digitally signed by VINAY KUMAR VERMA Date: 2018.08.06 18:03:19 +05'30'