Supreme Court - Daily Orders
Sirajin Basha vs B.S. Yeddyurappa . on 25 July, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.2 (M) COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).34611-34616/2015
(Arising out of impugned final judgment and order dated 24-11-2015
in WP No. 25915/2011 24-11-2015 in WP No. 26236/2011 24-11-2015 in
WP No. 26237/2011 24-11-2015 in WP No. 26238/2011 24-11-2015 in WP
No. 26239/2011 24-11-2015 in WP No. 26240/2011 passed by the High
Court Of Karnataka At Bangalore)
SIRAJIN BASHA & ANR. Petitioner(s)
VERSUS
B.S. YEDDYURAPPA & ORS. Respondent(s)
WITH
T.P.(C) No. 1038/2016 (XVI -A)
Date : 25-07-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Prashant Kumar,Adv.
Mr. Amit Singh,Adv.
Ms. Triveni Patekar,Adv.
Mr. Rajan Singh,Adv.
Mr. Chandra Bhushan Prasad, AOR
For Respondent(s) Mr. Shubhranshu Padhi, AOR
Mr. Kush Chaturvedi,Adv.
Mr. Devadatt Kamat,AAG
Mr. V.N. Raghupathy,Adv.
Mr. Prakshit Angadi,Adv.
Mr. Javedur Rahman,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks, as prayed for.
The SLP (C)Diary No.10522/2017 be listed alongwith this matter.
Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.07.27 13:25:18 IST Reason: Signer Card of Mr. Deepak Mansukhani is being used by Mr. Om Parkash Sharma (OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS COURT MASTER