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Supreme Court - Daily Orders

Sirajin Basha vs B.S. Yeddyurappa . on 25 July, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

       ITEM NO.2 (M)                                   COURT NO.3                 SECTION IV-A

                                           S U P R E M E C O U R T O F        I N D I A
                                                   RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)                           No(s).34611-34616/2015

       (Arising out of impugned final judgment and order dated 24-11-2015
       in WP No. 25915/2011 24-11-2015 in WP No. 26236/2011 24-11-2015 in
       WP No. 26237/2011 24-11-2015 in WP No. 26238/2011 24-11-2015 in WP
       No. 26239/2011 24-11-2015 in WP No. 26240/2011 passed by the High
       Court Of Karnataka At Bangalore)

       SIRAJIN BASHA & ANR.                                                           Petitioner(s)

                                                              VERSUS

       B.S. YEDDYURAPPA & ORS.                                                        Respondent(s)

       WITH
       T.P.(C) No. 1038/2016 (XVI -A)

       Date : 25-07-2017 These petitions were called on for hearing today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE S. ABDUL NAZEER

       For Petitioner(s)                       Mr.    Prashant Kumar,Adv.
                                               Mr.    Amit Singh,Adv.
                                               Ms.    Triveni Patekar,Adv.
                                               Mr.    Rajan Singh,Adv.
                                               Mr.    Chandra Bhushan Prasad, AOR

       For Respondent(s)                       Mr. Shubhranshu Padhi, AOR
                                               Mr. Kush Chaturvedi,Adv.

                                               Mr.    Devadatt Kamat,AAG
                                               Mr.    V.N. Raghupathy,Adv.
                                               Mr.    Prakshit Angadi,Adv.
                                               Mr.    Javedur Rahman,Adv.

                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

List after two weeks, as prayed for.

The SLP (C)Diary No.10522/2017 be listed alongwith this matter.

Signature Not Verified

Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.07.27 13:25:18 IST
Reason: Signer Card of Mr.
Deepak Mansukhani is being
used by Mr. Om Parkash
Sharma



       (OM PARKASH SHARMA)                                                      (RAJINDER KAUR)
         AR CUM PS                                                                COURT MASTER