Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Coal Mines Regulations, 2011 1. The objections or suggestions, if any, may be addressed to Shri Santosh Kumar Singh, Under Secretary, Ministry of, Labour and Employment, Shram Shakti Bhawan, Rafi Marg, New Delhi - 110001.
