State Consumer Disputes Redressal Commission
Head Of Reliance Communication Pvt. ... vs Siba Prasad Patra on 15 November, 2022
Cause Title/Judgement-Entry IN THE STATE CONSUMER DISPUTES REDRESSAL COMMISSION ODISHA, CUTTACK First Appeal No. A/77/2017 ( Date of Filing : 30 Jan 2017 ) (Arisen out of Order Dated 31/12/2016 in Case No. Complaint Case No. CC/29/2016 of District Kandhamal) 1. Head of Reliance Communication Pvt. Ltd. Reliance Next Link Pvt. , 6th Floor, Fortune Tower, Chandrasekharpur, Bhubaneswar. 2. Head Reliance Communication Pvt. Ltd. Reliance Next Link Pvt. , Menka Mahal, Flat No. 19-20, 6th Floor, 90 Veer Nariman Road, Church Gate, Mumbai. 3. Head of Reliance Next Link Pvt. Ltd. Phulbani MEPT Patabalisahi, Phulbani, Kandhamal. ...........Appellant(s) Versus 1. Siba Prasad Patra S/o- Late Bhimsen Patra, OLd LIC Colony, Phulbani, Kandhamal. ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE Dr. D.P. Choudhury PRESIDENT HON'BLE MR. Pramode Kumar Prusty. MEMBER HON'BLE MS. Sudihralaxmi Pattnaik MEMBER PRESENT: M/s. C.R. Kanungo & Assoc., Advocate for the Appellant 1 M/s. B.R. Mohanty & Assoc., Advocate for the Respondent 1 Dated : 15 Nov 2022 Final Order / Judgement Learned counsel for the respondent is present.
None appears for the appellant.
This is a matter of 2017.
It appears that the appellant is absent on more occasions and he is not interested to proceed with the appeal.
Therefore , the appeal is dismissed for non-prosecution. [HON'BLE MR. JUSTICE Dr. D.P. Choudhury] PRESIDENT [HON'BLE MR. Pramode Kumar Prusty.] MEMBER [HON'BLE MS. Sudihralaxmi Pattnaik] MEMBER