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[Cites 0, Cited by 52] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(k) in Kerala Building Tax Act, 1975

(k)[ "plinth area" means the area included in the floor of a building and where a building has more than one floor the aggregate area included in all the floors together: [Added by Act 3 of 1992, published in K.G. Extraordinary No. 415 dated 01/04/1992 (w.e.f. 10/02/1992).]