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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(aaa) in The Punjab Stamp Rules, 1934

(aaa)[ The Licensed Stamp Vendors, Cooperative Banks, Cooperative Societies, Municipal Corporation or Municipality and Suvidha Centres, falling within Tehsil or Sub-Tehsil, as the case may be, shall be allowed a discount at the rate of two per cent on the sale proceeds accruing from Revenue Stamps, with effect from the 27th November, 2006.] [Added by Punjab Notification No. GSR 27/CA 2/1899/S.74/Amd.(9)/2007, dated 11.3.2004.]