Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Himachal Pradesh - Subsection Section 43(a) in Himachal Pradesh Co-Operative Societies Act, 1968 (a)the date on which the name of a person was entered in such register or list as a member;
