Delhi High Court - Orders
Sanvik Engineers India Pvt.Ltd & Anr vs Government Of National Capital ... on 13 January, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~12 to 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5627/2020, CM APPL. 20379/2020
SANVIK ENGINEERS INDIA PVT.LTD & ANR. ..... Petitioners
Through: Mr. Jai Sahai Endlaw and Mr.
Subhoday Banerjee, Advs.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI THROUGH: ITS DEPARTMENT OF URBAN
DEVELOPMENT & ANR. ..... Respondents
Through: Mr. Anupam Srivastava, ASC for
GNCTD with Mr. Dhairya Gupta,
Adv. for Respondents.
WITH
+ W.P.(C) 7887/2020, CM APPLs. 25859/2020, 7950/2021
SH AJAY SINGHAL ..... Petitioner
Through: Mr. Ishan Sanghi, Adv.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS. ..... Respondents
Through: Mr. Rishikesh Kumar, ASC, GNCTD
WITH
+ W.P.(C) 7952/2020, CM APPLs. 25990/2020 (Stay), 1959/2021
SH AJAY SINGHAL ..... Petitioner
Through: Mr. Ishan Sanghi, Adv.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Rishikesh Kumar, ASC, GNCTD
WITH
+ W.P.(C) 7198/2021, CM APPL. 22697/2021 (Stay)
BLUE BIRD PROPERTIES PVT LTD NOW BLUEBIRD
PROPERTIES LLP ..... Petitioner
Through: Mr. Ishan Sanghi, Adv.
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Naushad Ahmed Khan, ASC,
GNCTD with Mr.Zahid and Ms.
Manisha Chauhan, Advs.
Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:16.01.2022
18:49:26
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 13.01.2022 [VIA VIDEO CONFERENCING] As agreed by learned counsels for parties, let this batch of petitions be placed for final disposal on 20.01.2022 in the category of "End of Board"
matters.
YASHWANT VARMA, J. JANUARY 13, 2022 SU Signature Not Verified Digitally Signed By:BHAWNA Signing Date:16.01.2022 18:49:26