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Delhi High Court - Orders

Sanvik Engineers India Pvt.Ltd & Anr vs Government Of National Capital ... on 13 January, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~12 to 15
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 5627/2020, CM APPL. 20379/2020
                                SANVIK ENGINEERS INDIA PVT.LTD & ANR. ..... Petitioners
                                                 Through: Mr. Jai Sahai Endlaw and Mr.
                                                           Subhoday Banerjee, Advs.
                                                 versus
                                GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                DELHI THROUGH: ITS DEPARTMENT OF URBAN
                                DEVELOPMENT & ANR.                         ..... Respondents
                                                 Through: Mr. Anupam Srivastava, ASC for
                                                           GNCTD with Mr. Dhairya Gupta,
                                                           Adv. for Respondents.
                                                 WITH
                          +     W.P.(C) 7887/2020, CM APPLs. 25859/2020, 7950/2021
                                SH AJAY SINGHAL                           ..... Petitioner
                                                 Through: Mr. Ishan Sanghi, Adv.
                                                 versus
                                GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                DELHI & ORS.                                  ..... Respondents
                                                 Through: Mr. Rishikesh Kumar, ASC, GNCTD
                                                 WITH
                          +     W.P.(C) 7952/2020, CM APPLs. 25990/2020 (Stay), 1959/2021
                                SH AJAY SINGHAL                               ..... Petitioner
                                                 Through: Mr. Ishan Sanghi, Adv.
                                                 versus
                                GOVERNMENT OF NCT OF DELHI & ORS.             ..... Respondents
                                                 Through: Mr. Rishikesh Kumar, ASC, GNCTD
                                                 WITH
                          +     W.P.(C) 7198/2021, CM APPL. 22697/2021 (Stay)
                               BLUE BIRD PROPERTIES PVT LTD NOW BLUEBIRD
                               PROPERTIES LLP                           ..... Petitioner
                                             Through: Mr. Ishan Sanghi, Adv.
                                             versus
                               GOVT OF NCT OF DELHI & ORS.              ..... Respondents
                                             Through: Mr. Naushad Ahmed Khan, ASC,
                                                      GNCTD with Mr.Zahid and Ms.
                                                      Manisha Chauhan, Advs.


Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:16.01.2022
18:49:26
                                 CORAM:
                                HON'BLE MR. JUSTICE YASHWANT VARMA
                                        ORDER

% 13.01.2022 [VIA VIDEO CONFERENCING] As agreed by learned counsels for parties, let this batch of petitions be placed for final disposal on 20.01.2022 in the category of "End of Board"

matters.
YASHWANT VARMA, J. JANUARY 13, 2022 SU Signature Not Verified Digitally Signed By:BHAWNA Signing Date:16.01.2022 18:49:26