Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 637] [Entire Act] Bengal Presidency - Subsection Section 637(b) in Police Regulations, Bengal , 1943 (b)In places where no local photographer resides, or in cases where a large number of criminals are required to be photographed separately, a photographer from the department shall be deputed.