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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(d) in The West Bengal Housing Board Act, 1972

(d)roads, drainage, water-supply, lighting, [schools, hospitals, dispensaries, market places,] [Words inserted by W.B. Act 35 of 1973.] parks, playgrounds and open spaces within a housing scheme;