Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Centrica India Offshore Pvt. Ltd. New ... vs The Commissioner Of Income Tax-I, New ... on 29 August, 2014

Bench: Madan B. Lokur, C. Nagappan

     ITEM NO.27                              COURT NO.12                 SECTION III

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).    22295/2014

     (Arising out of impugned final judgment and order dated 25/04/2014
     in WP No. 6807/2012 passed by the High Court Of Delhi At N. Delhi)

     CENTRICA INDIA OFFSHORE PVT. LTD. NEW DELHI                         Petitioner(s)

                                                    VERSUS

     THE COMMISSIONER OF INCOME TAX-I, NEW DELHI & ORS. Respondent(s)


     (with interim relief and office report)


     Date : 29/08/2014 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE MADAN B. LOKUR
                               HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                Mr.    S. Ganesh, Sr. Adv.
                                      Mr.    Nageswar Rao, Adv.
                                      Ms.    Sayaree Basu mallik, Adv.
                                      Mr.    Ambhoj Kumar Sinha,Adv.
                                      Mr.    Aniket D. Agrawal, Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

On request of learned counsel for the petitioner, the matter is adjourned.





                           (NEELAM GULATI)                   (JASWINDER KAUR)
                            COURT MASTER                       COURT MASTER

Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2014.08.29
16:35:11 IST
Reason: