Supreme Court - Daily Orders
Centrica India Offshore Pvt. Ltd. New ... vs The Commissioner Of Income Tax-I, New ... on 29 August, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.27 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22295/2014
(Arising out of impugned final judgment and order dated 25/04/2014
in WP No. 6807/2012 passed by the High Court Of Delhi At N. Delhi)
CENTRICA INDIA OFFSHORE PVT. LTD. NEW DELHI Petitioner(s)
VERSUS
THE COMMISSIONER OF INCOME TAX-I, NEW DELHI & ORS. Respondent(s)
(with interim relief and office report)
Date : 29/08/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. S. Ganesh, Sr. Adv.
Mr. Nageswar Rao, Adv.
Ms. Sayaree Basu mallik, Adv.
Mr. Ambhoj Kumar Sinha,Adv.
Mr. Aniket D. Agrawal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On request of learned counsel for the petitioner, the matter is adjourned.
(NEELAM GULATI) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.08.29
16:35:11 IST
Reason: