Patna High Court - Orders
M/S Riga Sugar Company Limited vs The Union Of India & Ors on 9 January, 2017
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4438 of 2009
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M/S Riga Sugar Company Limited
.... .... Petitioner/s
Versus
The Union of India & Ors.
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4439 of 2009
======================================================
M/S Vishnu Sugar Mills Ltd.
.... .... Petitioner/s
Versus
The Union of India & Ors.
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.13205 of 2010
======================================================
M/S Sasa Musa Sugar Works Ltd.
.... .... Petitioner/s
Versus
The Union of India & Ors.
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.4438 of 2009)
For the Petitioner/s : Mr. Ashish Giri, Adv.
Mr. Raju Giri, Adv.
For the Respondent/s : Mr. P.Tekriwal
Mr. Sarvadeo Singh (CGC)
(In CWJC No.4439 of 2009)
For the Petitioner/s : Mr. Jyoti Saran
Mr. Ashish Giri
For the Respondent/s : Mr. Prabhakar Tekriwal
Mr. Sarvadeo Singh (Cgc)
Mr. Kanak Verma (CGC)
(In CWJC No.13205 of 2010)
For the Petitioner/s : Mr. Vikas Ratan Bharti
For the Respondent/s : Mr. N.A. Samsi
Mr. Sarva Deo Singh
Mr. P.K.Verma
Dr. Manteshwar Tiwary
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
15 09-01-2017As prayed for, let these cases be listed after two Patna High Court CWJC No.4438 of 2009 (15) dt.09-01-2017 2/2 weeks under the same heading.
(Shivaji Pandey, J) Mahesh/-
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