Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1)(a) in The Punjab Vaccination Rules, 1959

(a)The licensed private practitioner shall perform vaccination work under the orders and subject to the control of the Medical Officer of Health of the area concerned.