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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in The Sailing Vessels (Assignment of Free Board) Rules, 1960

(3)[ On being satisfied that the original certificate is lost, destroyed or badly mutilated, the Assigning Authority may issue a duplicate copy of the free board certificate on payment of fees at the rate specified in Schedule I] [Inserted by G.S.R. 60, dated 6th January, 1967]