Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Jammu-Kashmir - Section Section 2 in The Police Act, 1983 2. [ Commencement. - This Act shall come into force on and from the date of its third publication in the Jammu and Kashmir Government Gazette.] [The Act came into force from 6th Baiskh, 1984, the date of its third publication.]
