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Chattisgarh High Court

Saiyed Haider Ali vs State Of Chhattisgarh 33 Wps/676/2016 ... on 18 May, 2018

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                  WPS No.2623 of 2018

                       Saiyad Haider Ali Vs. State of Chhattisgarh




18/05/2018   Shri Goutam Khetrapal, Advocate for the petitioner.
             Shri Rajeev Shrivastava, Advocate for respondents.

List for final disposal at motion stage on 22.06.2018.

Sd/-

(P. Sam Koshy) Judge Inder