Chattisgarh High Court
Saiyed Haider Ali vs State Of Chhattisgarh 33 Wps/676/2016 ... on 18 May, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No.2623 of 2018
Saiyad Haider Ali Vs. State of Chhattisgarh
18/05/2018 Shri Goutam Khetrapal, Advocate for the petitioner.
Shri Rajeev Shrivastava, Advocate for respondents.
List for final disposal at motion stage on 22.06.2018.
Sd/-
(P. Sam Koshy) Judge Inder