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State of Gujarat - Section

Section 10 in Gujarat Electricity Regulatory' Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Solar and Wind Generation Sources) Regulations, 2019

10. Means of Communication between QCA & SLDC.

- QCA and SLDC should communicate using software developed by the QCA duly approved by the SLDC for following:
(a)Communicating day ahead, intra-day and/or week ahead schedule along with revisions to SLDC.
(b)Informing real time generation at pooling station and/or at individual generator level, as required.
(c)Providing information of grid constraints and curtailments from SLDC side to QCA.
(d)QCA should provide software login to the SLDC, wherein live data for all schedules and information on the deviations shall also be made available. This method will help in online communication without time lag and facilitate prompt payment of deviation charges by the generator/QCA to SLDC.
(e)The software should facilitate information from the generator side/QCA to SLDC on generator outage with reasons for outage.
(f)It should intimate the QCA on the DSM charges at the pooling station by the SLDC.
(g)It should provide basic information of the site and turbines/inverters (Static Sheet).
(h)SLDC should be able to view the State level schedule alongwith actual generation being handled by QCA/generator.