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[Cites 0, Cited by 0] [Section 550] [Entire Act]

Bengal Presidency - Subsection

Section 550(b) in Police Regulations, Bengal , 1943

(b)over all railway stations, goods sheds, station yards and buildings on railway land within the fencing or boundary of railway stations ; but not over lands acquired for blocks of residences for railway servants at Howrah, Bandel Junction,. Raniganj, Asansol, Rampurhat, Burdwan, Lilooah, Ondal, Sitarampur, Barakar on the East Indian Railway at Kancharapara, Sara, Paksey, Ishurdi, Santahar, Goalundo, Parbatipur, Saidpur, Siliguri, Lalmanirhat, Katihar, Rajbari, Khulna Sealdah, Dacca, Barns Junction, Domohoni, Mai Junction, Chittagonj, Pahartali, Laksam, Bhairab Bazar and Chandpur on the Bengal Assam Railway; at Shalimar, Santragachi, Kharagpur, Benapur, Narayangarh, Bakhabod, Contai Road, Nekurseni, Danton, Jhantipahari, Damadar and Burnpur on the Bengal Nagpur Railway; and