Section 1 in Telangana (Application of Central Acts) Act, 1952
1. Short title, extent and commencement.
(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] (Application of Central Acts) Act, 1952.(2)It extends to the whole of the State of [Telangana] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] ;(3)It shall come into force at once.
