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Bengal Presidency - Section

Section 387 in Police Regulations, Bengal , 1943

387. Minute Book.

- Each police-station shall maintain a minute book in B.P. Form No. 75 in which police officers visiting the station may record any requisition or suggestion concerning prevention or detection of crime. Such requisitions or suggestions received from other police officers, circle officers or presidents of union boards may also be noted in the minute book by the officer-in-charge of the police-station. The action taken in each case shall be noted in its proper column. Minute books shall be examined frequently by superior officers of police in order to ensure that prompt and proper action is taken.