Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Sikkim - Subsection

Section 95(1)(ii) in Sikkim Urban and Regional Planning and Development Act, 1998

(ii)Sufficient opportunity shall in every instance be given to enable women, if any, to withdraw from the land or the building;