Punjab-Haryana High Court
National Insurance Company Ltd.` vs Naseeb Singh And Others on 18 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.R. No.1564 of 2010 (O&M)
National Insurance Company Ltd.`
...... Petitioner
Versus
Naseeb Singh and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. R.C. Gupta, Advocate for the petitioner.
Mr. Anshuman Chopra, Advocate for respondent-Ram Sahore.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in C.R. No. 1563 of 2010, titled as National Insurance Company Ltd. Versus Naseeb Singh and others.
(RAJESH BINDAL) 18.05.2012 JUDGE sarita