Madras High Court
Sree Kaderi Ambal Mills (P) Limited vs The Joint Secretary (Pc) on 25 July, 2023
Author: B.Pugalendhi
Bench: B.Pugalendhi
W.P(MD)No.12420 of 2023
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 25.07.2023
CORAM:
THE HONOURABLE MR.JUSTICE B.PUGALENDHI
W.P(MD)No.12420 of 2023 and
WMP(MD) Nos.10527 & 10528 of 2023
Sree Kaderi Ambal Mills (P) Limited,
Rep by its Managing Director,
Mr.S.V.Petha Perumal,
Registered office at
Super B 3 Industrial Estate,
K.Pudur,Madurai – 625 007. ... Petitioner
Vs
1.The Joint Secretary (PC),
Department of Chemicals and Petro-Chemicals,
Ministry of Chemicals and Fertilizers,
Government of India,
Udyog Bhavan,
New Delhi - 110 011.
2.The Principal Secretary to the Government of India,
Department of Consumer Affairs,
Krishi Bhavan,
New Delhi - 110 001.
3.The Director General,
Bureau of Indian Standards,
Manak Bhavan,
1/5
https://www.mhc.tn.gov.in/judis
W.P(MD)No.12420 of 2023
9, Bahadur Shah Zafar Marg,
New Delhi - 110 002.
4.The Special Secretary or Additional Secretary to the
Government of India,
Department of Consumer Affairs,
Krishi Bhavan,
New Delhi - 110 001.
5.The Joint Secretary to the Government of India,
Department of Consumer Affairs,
Krish Bhavan,
New Delhi - 110 001. ...Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution
of India, praying this Court to issue a Writ of Mandamus, directing
the respondents to consider the petitioner's representation dated
24.04.2023 praying to dispose of the pending application of the
petitioner's supplier under Foreign Manufacturers Certification
Scheme (FMCS) of BIS for obtaining BIS Certification for the
product 'Polyester Stable Fiber' in a time bound manner, enabling the
petitioner to continue to import 'Polyester Staple Fiber' required for
their manufacturing unit.
For Petitioner :Mr.S.Ranjth Kumar
For Respondents :Mr.K.Govindarajan
Deputy Solicitor General of India
ORDER
This writ petition is filed for a Mandamus to direct the 2/5 https://www.mhc.tn.gov.in/judis W.P(MD)No.12420 of 2023 respondents to dispose of the pending application of the petitioner's supplier, under Foreign Manufacturers Certification Scheme (FMCS) of BIS for obtaining BIS Certification for the product 'Polyester Stable Fiber' in a time bound manner by considering the petitioner's representation dated 24.04.2023.
2.Today(25.07.2023), when this writ petition is taken up for hearing, the learned counsel appearing for the writ petitioner seeks permission of this Court to withdraw this writ petition and he has also made an endorsement to that effect.
3.Recording the submission made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No Costs. Consequently, connected Miscellaneous Petitions are closed.
25.07.2023 Index:Yes Internet:Yes vrn 3/5 https://www.mhc.tn.gov.in/judis W.P(MD)No.12420 of 2023 To
1.The Joint Secretary (PC), Department of Chemicals and Petro-Chemicals, Ministry of Chemicals and Fertilizers, Government of India, Udyog Bhavan, New Delhi - 110 011.
2.The Principal Secretary to the Government of India, Department of Consumer Affairs, Krishi Bhavan, New Delhi - 110 001.
3.The Director General, Bureau of Indian Standards, Manak Bhavan, 9, Bahadur Shah Zafar Marg, New Delhi - 110 002.
4.The Special Secretary or Additional Secretary to the Government of India, Department of Consumer Affairs, Krishi Bhavan, New Delhi - 110 001.
5.The Joint Secretary to the Government of India, Department of Consumer Affairs, Krish Bhavan, New Delhi - 110 001.
4/5https://www.mhc.tn.gov.in/judis W.P(MD)No.12420 of 2023 B.PUGALENDHI, J.
vrn ORDER MADE IN W.P(MD)No.12420 of 2023 and WMP(MD) Nos.10527 & 10528 of 2023 25.07.2022 5/5 https://www.mhc.tn.gov.in/judis