Gauhati High Court
Mohamed Mustafa vs The State Of Assam And 2 Ors on 28 October, 2021
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
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GAHC010038822020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1234/2020
MOHAMED MUSTAFA
S/O- HAJI MD. HANIF, R/O- ISLAMPUR, GUWAHATI- 781007, KAMRUP(M),
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY.-06.
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI- 37.
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA, ASSAM
Linked Case : Review.Pet./136/2019
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
Page No.# 2/7
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
MOHAMMED MUSTAFA
S/O- HAJI MD. HANIF
R/O- ISLAMPUR
GUWAHATI- 781007.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for MOHAMMED MUSTAFA Linked Case : Review.Pet./135/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS M/S OASIS ENTERPRISES A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A. K. ROAD DHIRENPARA GUWAHATI-22 REP. BY ITS PROPRIETOR SARFARZ ALI AGED ABOUT 34 YEARS.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for M/S OASIS ENTERPRISES Page No.# 3/7 Linked Case : Review.Pet./139/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS SRI KISHOR SINGH S/O- LATE RAGHU PRASAD SINGH R/O- NOONMATI BISNU RABHA NAGAR GUWAHATI- 781120.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for SRI KISHOR SINGH Linked Case : WP(C)/1235/2020 M/S. OASIS ENTERPRISES A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A.K. DEB ROAD DHIRENPARA GUWAHATI-25 REP. BY ITS PROPRIETOR SARFARZ ALI AGED ABOUT 36 YEARS VERSUS THE STATE OF ASSAM AND 2 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM ENVIRONMENT AND FOREST DEPTT. DISPUR GUWAHATI-6 2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE) ASSAM Page No.# 4/7 PANZABARI GUWAHATI-37 3:THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI-05
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Advocate for : MR. D DAS SR. ADV Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : Review.Pet./138/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS SRI RANJIT KAUSHIK S/O- LATE DHIREN SABHAPANDIT R/O- H/NO. 10 PINAKI PATH ZOO ROAD TINIALI GUWAHATI DIST.- KAMRUP(M) ASSAM- 781003.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for SRI RANJIT KAUSHIK Linked Case : Review.Pet./134/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
Page No.# 5/7 2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS MD. KASAIM S/O- LATE HAJI KAMRUDDIN R/O- NEAR GMC MARKET PALTAN BAZAR GUWAHATI- 781008.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for MD. KASAIM Linked Case : Review.Pet./140/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS MD. YASIN S/O- LATE HAJI IMBRAHIM R/O- NOTBOMBA SIJUBARI HATIGAON GUWAHATI- 781038.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for MD. YASIN Linked Case : Review.Pet./137/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS SANJIV KR. ROY S/O- SRI LAKHINDAR RAY R/O- SENAPATI ROAD SILPUKHRI GUWAHATI- 781003.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for SANJIV KR. ROY Linked Case : WP(C)/1236/2020 MD. YASIN S/O LATE HAJI IBRAHIM R/O NOTBOMA SIJUBARI HATIGAON GUWAHATI-781038 KAMRUP(M) ASSAM VERSUS THE STATE OF ASSAM AND 2 ORS.
Page No.# 7/7 REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-6 2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE) ASSAM PANJABARI GUWAHATI-37 3:THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI-05
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Advocate for : MR. D DAS SR. ADV Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 28.10.2021 On the prayer of the learned counsels for the parties, list these matters on 11.11.2021.
JUDGE Comparing Assistant