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NCT Delhi - Section

Section 1 in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

1. Short Title and Application.

(1)These Rules may be called the Allotment of Government Residences (General Pool in Delhi) Rules, 1963.
(2)They shall come into force on the 15th day of May 1963.S.R. 317-B-2