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State of Bihar - Section

Section 22B in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

22B.

A candidate may either be a male or a female and must-
(a)be under 40 years and over 25 years of age on the 1st day of August last preceding the month in which applications are invited ;
(b)possess the educational qualifications laid down in Rule 6 (6) of Part II;
(c)possess at least six years' experience of managing a zamindari or tenure.