Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Bihar - Subsection

Section 130(2)(i) in The Bihar Motor Vehicles Rules, 1992

(i)the permit in respect of the vehicle contains a provision or condition in respect of the goods may or which may not be carried in the vehicle;