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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2)(iv) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(iv)The application shall be accompanied by a non-refundable application fee of rupees five thousand payable in the name and in the manner to be decided by the SLDC;